Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2)(f) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (f)the architectural features of the elevation or frontage of any buildings to be erected on any site;