Section 2(c) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
(c)"Grant-in-aid" means Financial Assistance allowed by the Government for a financial year subject to limitations and conditions contained in these rules that may be payable to non- Government Allopathic Institutions and Red Cross Societies as the case may be in one or more instalments at the discretion of the Government.
