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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(f) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(f)"Central Record Keeping Agency" means an agency appointed by the Appointing Authority for computerization of Stamp duty Administration System in the State;