Section 28 in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
28. Copies of maps and proforma for public inspection.
- The applicant shall maintain at his own office and at such other places as may be designated by the Commission, the copies of the application and documents referred to in Appendix 4 for public inspection and furnish to persons applying for them, at a price not exceeding the normal photocopying charges.
