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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in The Rajasthan Laws (Extension) Act, 1957

(5)The Rajasthan Public Gambling Ordinance, 1949 (Rajasthan Ordinance 48 of 1949)Section 1. - In Sub-section (2), for the words "the whole of Rajasthan" substitute "the whole of the State of Rajasthan."Section 2. - Omit Clause (1).Section 10. - Omit "as adapted to Rajasthan."Section 17. - Omit "as adapted to Rajasthan."Section 18. - Omit the whole.Section 19. - Omit the whole.