Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 107A in Rajasthan Factories Rules, 1951 107A. [ Permissible levels of certain chemical substance in work environment. Without prejudice to the requirements in any other provisions in the Act or the Rules, the requirements specified in this schedule shall apply to all factories. [Inserted by No. 3, dated 27.7.1987.]
