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Delhi High Court - Orders

Manju Sachdeva vs Union Of India & Ors on 27 November, 2020

Author: Chief Justice

Bench: Chief Justice

                                $~SB-2
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 7323/2016
                                     MANJU SACHDEVA                               ..... Petitioner
                                                      Through: Mr. Prashant Bhardwaj &
                                                      Mr.Shaurya Dogra, Advs.

                                                            versus
                                      UNION OF INDIA & ORS                       ..... Respondents
                                                    Through: Mr. Sanjoy Ghose, ASC with
                                                    Mr.Naman Jain, Advocate for GNCTD.
                                                    Mr.Parvinder Chauhan, Adv. for DUSIB
                                                    Mr. V.K. Singh & Ms. Nisha Hans, Advocates
                                                    for R-4/ESIC.

                                                  ORDER

% 27.11.2020 The proceedings in the matter have been conducted through video conferencing.

CM APPL. 25467/2020 (for recalling the order dated 05.02.2020 and for necessary directions) The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Mr. Justice C. Hari Shankar) could not assemble today.

List on 11th December, 2020.

By Order (COURT MASTER) NOVEMBER 27, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:03.12.2020 17:50