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[Cites 0, Cited by 0] [Section 24B(9)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(9)(b) in The Rajasthan Co-Operative Service Rules, 1954

(b)if promotion is from different categories of the post in the same pay scale, eligible persons up to two in number from each category of post in the same pay scale shall be considered for promotion;