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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(29) in The Rajasthan Laws (Extension) Act, 1957

(29)The Rajasthan Agricultural Income-Tax Act 1953 (Rajasthan Act 23 of 1953)Section 2. - Omit clauses (23) and (24).Section 91. - Omit the whole.