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State of Odisha - Section

Section 28 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

28. Business outstanding at end of day.

- All business appointed for any day and not disposed of on that day shall stand over until the next day of the session available for business of class to which it belongs or until such other day in the session so available as the member-in-charge may desire but private members' business so standing over shall have no priority on such day unless it has been commenced, in which case it shall only have priority over private members business of the same class fixed for that day.