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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(a) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(a)Any qualification in Occupational Therapy or Physiotherapy granted by a University or an institution included in Schedule I and Schedule II, respectively, shall be sufficient qualification for enrollment in the register of Occupational Therapists or Physiotherapists, as the case may be;