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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(bb) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(bb)[ 'Service matter' means a matter relating to the conditions of service of a public servant.] [Inserted by section 3 (b) of U.P. Act no 13 of 1980.]