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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(13) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(13)to admit to its privileges colleges or polytechnics not maintained by the University, to withdraw all or any of these privileges and to take over the management of Colleges or Polytechnics in the manner and under conditions prescribed by the Statute of the Ordinance;