Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Gujarat - Subsection Section 82(a) in The Bombay Land Revenue Code, 1879 (a)to suspend the operation of section 60 or 74 or of both, within any prescribed local area, either generally or in respect of cultivators or occupant of a particular class or classes, and
