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State of Jharkhand - Section

Section 694 in Bihar Education Code, 1961

694. Reserved scholarships.

- In addition to the ordinary Junior College Scholarships several scholarships of this class are reserved for the pupils of Backward Tribes and of the Scheduled Castes, and for girls. There are also certain scholarships payable from trust funds; particulars of these will be found in the "Brief account of the Educational Endowments and Trust Fund in Bihar'. All of these scholarships are awarded (in the case of trust fund scholarships, so far as the terms of the trust permit) on the same conditions as ordinary Junior College Scholarship.
(g)Merit-cum-poverty Scholarships.