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Union of India - Section
Section 6 in Regulation of Persistent Organic Pollutants Rules, 2018
6. Use of chemicals for scientific purpose.
- Notwithstanding anything contained in these rules, the chemicals mentioned in rule 2 may be used, sold or imported in quantities as required for research and development activities in Central Universities, Council of Scientific and Industrial Research Laboratories, Government Institutions or other Research Institutions or accredited laboratories in the Government or private sector after the approval of the Ministry of Environment, Forest and Climate Change, Government of India.Form-IDeclaration Form for Persistent Organic Pollutants (Pops)(See rule 3)[Application by an occupier as per rule 3 of the Regulation of Persistent Organic Pollutants Rules, 2018]DateFrom________________________________________________________________________ToHazardous Substance Management Division,Ministry of Environment, Forest and Climate Change,Indira Paryavaran Bhawan,Jal Wing, 2nd Floor, Jor Bagh Road,New Delhi-110003Sir,I/We hereby disclose the information under the provisions of rule 3 of the Regulation of Persistent Organic Pollutants Rules, 2018 with respect to the total quantity of chemicals mentioned in rule 2 of the said rules, which are in use, not in use or in my/our possession and their stockpiles as an occupier(s).Part-I General| Sl. No. | Item details | Description |
| 1 | Name of Occupier. | |
| 2. | Complete address, location, contact details ofthe unit (Telephone Nos., fax and e-mail). | |
| 3. | Source of chemical (trade information-brandname, supplier, manufacturer). (For each chemical, separateinformation is to be provided) | |
| 4. | Total quantity of chemicals(Tonnes/Kilograms/Litres) listed in rule 2 of the aforesaidrules. (For each chemical, separate information is to beprovided). | |
| 5. | Applications where chemical/s is being used/wasused (For each chemical, separate information is to be provided). | |
| 6. | Any other information. |
| 1. | Nature of waste/s (viz. Expired chemical,chemical in products, etc.). | |
| 2. | Estimated quantity (in Tonnes/Kilograms/Litres). | |
| 3. | Quantity of stockpiles (inTonnes/Kilograms/Litres). | |
| 4. | Brief on how storage of such POPs waste is done. | |
| 5. | Is the place of POPs waste storage clearlymarked? | Yes /No |
| 6. | Any other information. |