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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(l)"other facilities" means facilities or services like office accommodation, hotels, restaurants or canteens, rest room, postal, money exchange, insurance, etc., and other services at an integrated check post;