Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 137 in Telangana District Boards Act, 1955

137. [ [Sections 135 to 137 have been omitted by Act No.38 of 2001.]

* * *]