Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 27 March, 2019
1 CRA-2747-2019 The High Court Of Madhya Pradesh CRA-2747-2019 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 27-03-2019 As prayed by Shri Ajay Kumar Jain, learned counsel for the appellant, list the case in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE MISHRA Digitally signed by ARVIND KUMAR MISHRA Date: 28/03/2019 14:56:33