Section 15(2)(b) in Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

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(b)a statement indicating progress in liquidation, including-

(i)settlement of list of stakeholders,

(ii)details of any property that remain to be sold and realized,

(iii)distribution made to the stakeholders, and

(iv)distribution of unsold property made to the stakeholders;

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