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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(1)The Board shall,-
(a)for the appointment of teachers other than the Principal and Headmaster, by direct recruitment, make selection of candidates on the basis of written test, quality points based on educational qualifications, experience and interview;
(b)for the appointment of Principals and Headmasters, make selection on the basis of quality points based on educational qualifications, experience and interview.