Section 6 in The Orissa Money-lenders' Rules, 1987
6. Manner of payment of registration fee.
- The fee payable under Section 5 for the issue of a certificate shall be deposited into any Government Treasury or Sub-Treasury under the head of account "030-Stamps and Registration Fees-D-Registration Fees (b) Other receipts" in triplicate challan form and the original receipt thereof shall be sent along with the application for registration.
