Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(2) in The Tamil Nadu Borstal Schools Rules, 1938 (2)The selection of instructors shall be made by the Inspector-General of Prisons in consultation with the District Magistrate or the Commissioner of Police in the presidency town.
