Section 16 in The Paschim Banga Unani System Of Medicine Act, 1979
16. Expenses to be paid to Members and other persons.
- The Council shall pay to its President, Vice-President and Members and other persons appointed by it to any Committee referred to in sub-section (6) of section 14, such expenses for attending the meetings of the Council, of the Karyya Nirbahak Samiti or of such Committee and such travelling expenses for journeys undertaken in the performance of duties as may be prescribed.
