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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Punjab - Subsection

Section 103(2)(f) in The Punjab Motor Vehicles Rules, 1989

(f)the nature and weight of any goods carried; and in the case of a goods carriage, -
(i)Serial No.
(ii)Name of Driver.
(iii)Hours of duty From _______ to _______
(iv)Description and weight of goods.
(v)Place and time with date of despatch.
(vi)Destination with probable time of arrival.
(vii)Distance.
(viii)Amount of freight charged.
(ix)Name and address of the consignor.
(x)Name and address of the consignee.
(xi)Signature and designation of inspection officer.
(xii)Remarks.