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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1a)(i) in Hyderabad General Clauses Act, 1308F

(i)an Act of the Legislature established for the prereorganisation Hyderabad State by the Constitution, including an Act made under article 385 thereof;