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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(4)The Government may by order prescribe restrictions in the nature of isolation, quarantine, sealing of locality, lock-down or any restrictions in the like nature as it may deem appropriate to the situation in order to prevent and control the spread of the epidemic disease or to provide for effective treatment.