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State of West Bengal - Section

Section 49 in Police Regulations, Calcutta, 1968

49. Departmental correspondence - half margin memorandum. - In all departmental correspondence, a half margin memorandum shall be used when the reply can be given in a few words. The office orders leading up to such reply shall be entered on a separate paper known as an action slip and not on the memorandum itself. No docket is required, the only record necessary being the entries in the receipt and despatch registers.