Patna High Court - Orders
The State Of Bihar & Ors vs Bhupesh Kumar & Ors on 18 June, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1296 of 2017
In
Civil Writ Jurisdiction Case No.8550 of 2016
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The State Of Bihar & Ors
... ... Appellant/s
Versus
Bhupesh Kumar & Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Mritunjay Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2 18-06-2018For the reasons mentioned in I.A. No. 6827 of 2017, delay of 172 days is condoned. Petition for stay will be considered at the time of admission.
(Ajay Kumar Tripathi, J) ( Nilu Agrawal, J) Pawan/-
U