Bombay High Court
The Principal, Dr. Babasaheb Nandurkar ... vs Sant Gadge Baba Amravati University, ... on 5 April, 2019
Author: Manish Pitale
Bench: Manish Pitale
1 1-cao-442-18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
CIVIL APPLICATION (O) NO. 442 OF 2018
IN
MAST NO. 20864 OF 2017
IN
WRIT PETITION NO. 123 OF 2016
( The Principal Dr. Babasaheb Nadurkar College of Physical Education,
Yavatmal, District Yavatmal)
---------------------------------------------------------------------------------------------------------
----
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's orders
Mr. R.L. Khapre & R.G. Kavimandan, Advocates for the Petitioner
CORAM : Manish Pitale, J.
DATED : April 05, 2019.
The present application be listed along with Writ Petition No. 123 of 2016 and connected Writ Petitions on 16th April, 2019.
JUDGE sknair ::: Uploaded on - 05/04/2019 ::: Downloaded on - 06/04/2019 07:52:50 :::