Section 7(4) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
(4)The EC shall evaluate the offers based on educational qualification, experience and the performance in interview, if any, held and submit a panel of two persons for appointment of most suitable person as consultant by the Commission.Provided that the EC shall, while preparing the panel consider the profile of at least three candidates.Provided further that the condition of three candidates may be relaxed with the prior approval of the Chairperson of the Commission, if the responses from sufficient number of candidates are not received.]
