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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(4) in The Chit Funds (Madhya Pradesh) Rules, 1984

(4)Particulars of the chit :-
(i)number and date of registration of the chit agreement;
(ii)office where the chit agreement was registered;
(iii)the chit amount;
(iv)the total number of tickets;
(v)the number of subscribers and the number of tickets subscribed by each subscriber;
(vi)the number of non-prized subscribers on the date of the petition; and
(vii)the number of unpaid prized subscribers, if any.