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State of Odisha - Section

Section 6 in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

6. Energy Losses.

- The transmission/distribution customers seeking open access shall bear average technical losses in the transmission/distribution systems respectively as estimated by the SLDC. The energy losses in the transmission/distribution systems shall be compensated by additional injection at the injection point(s). The transmission/distribution loss as approved by the Commission for the previous financial year along with the information regarding average energy losses for the previous 52 weeks shall be posted on the website of the SLDC.