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[Cites 0, Cited by 0] [Section 849] [Entire Act]

State of Punjab - Subsection

Section 849(1) in Punjab Jail Manual, 1996

(1)The Deputy Superintendent is responsible that a sufficiency of Indian and acclimatized seeds is saved each year for cultivation during the next year and shall have to pay for any seeds or seedlings it may be necessary to purchase. A supply of good quality vegetable seeds will be obtained each year by the Inspector-General and distributed to jails.