Section 27(1)(e) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(e)The nature and extent of the respective interests of such persons and the conditions or liabilities, if any, attaching thereto;

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