Kerala High Court
Lt. Col. N.D. Joy (Retd.) vs Union Of India on 29 May, 2012
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HON'BLE ACTING CHIEF JUSTICE MRS.MANJULA CHELLUR
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
WEDNESDAY, THE 1ST DAY OF AUGUST 2012/10TH SRAVANA 1934
RP.No. 700 of 2012 () IN WA/954/2012
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AGAINST THE ORDER/JUDGMENT IN WA.954/2012 DATED 29-05-2012
REVIEW PETITIONER(S)/APPELLANT:
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LT. COL. N.D. JOY (RETD.), AGED 72 YEARS
S/O. LATE N.P.DEVASSY, NEELAMKAVIL BHAVAN, 1ST CROSS
CHERUPARAMBATH ROAD, KADAVANTHRA, KOCHI-20
ERNAKULAM DISTRICT.
BY ADV. SMT.RANI JOY
RESPONDENT(S):
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1. UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE (FINANCE), NEW DELHI-11.
2. THE CONTROLLER GENERAL
DEFENCE ACCOUNTS (FINANCE)
REPRESENTED BY MR.VIRENDRA DIWAN
TE C.G.D.A. ULLAN PATOR ROAD, DELHI CANTT.
NEW DELHI-10.
3. THE PRINCIPAL
CONTROLLER OF DEFENCE ACCOUNTS (OFFICERS)
GOLIBER MAIDAN, PUNE-1.
4. THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS
(PENSION), REPRESENTED BY MR.AJAY MISRA, INCHARGE
P.C.D.A.(P), DROWPATHY GHAT, ALLAHABAD-14.
5. THE CHIEF MANAGER
CENTRAL PENSION PROCESSING CENTRE
STATE BANK OF INDIA
REPRESENTED BY SHELLY PELLISSERY
THE CHIEF MANAGER, C.P.P.C., GANAPATIKOVIL ROAD
VAZHUTHACAUD, THIRUVANANTHAPURAM-14.
R1 TO R4 BY SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
R5 BY SC SRI.R.S.KALKURA
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 01-08-
2012, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
MANJULA CHELLUR, Ag.C.J
&
A.M.SHAFFIQUE, J.
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R.P.No. 700 of 2012
in
W.A.No.954 of 2012
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Dated this the 1st day of August, 2012
O R D E R
Manjula Chellur, Ag.C.J. Heard learned counsel for the review petitioner and also gone through the contentions raised in the Review Petition.
We do not find any error apparent on the face of record to entertain the Review Petition. Accordingly, the Review Petition is dismissed.
MANJULA CHELLUR, ACTING CHIEF JUSTICE A.M.SHAFFIQUE, JUDGE vgs01.08