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State of Madhya Pradesh - Section

Section 75 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

75. Monthly account.

- At the close of each month, the account of receipt and payment during the month shall be prepared by the Secretary in such form as may be prescribed by the Director and shall be placed before the Market Committee at its ensuing meeting.