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Dadra And Nagar Haveli - Section

Section 34 in The Dadra and Nagar Haveli Panchayat Regulation, 2012

34. Execution of contracts.

- Every contract or agreement entered into by a Gram Panchayat shall be signed by the Sarpanch and the Panchayat Secretary and sealed with the common seal of the Gram Panchayat.