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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(7) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(7)individual care plan, including pre-discharge programme, post discharge plan and follow-up plan as prescribed in Form V for children in Children homes or Special homes shall be maintained.