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State of Jharkhand - Section

Section 66 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

66.

A candidate for the direct recruitment in the post of Supertime scale oil clerk as Sheristedar and Head clerk of the District Court shall have to pass such1 examination(s) as may be prescribed by the High Court and such appointment shall be subject to the other rules as provided for herein before.Revision of orders of promotion