Section 270 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
270. Transfer of accumulation in any existing Fund.
(1)If a worker who becomes a member of this fund, the concerned authorities shall transfer such deposits in the name of that member to this Fund;(2)The authority of other welfare fund shall furnish to the Secretary or any other officer authorised by him in this behalf a statement showing the total accumulation in the credit of every member on the date of transfer under sub-rule (1) and the amount of advance if any taken by the member.
