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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(1)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(c)in the local language in the Village Council or Local Council, Municipality as the case may be and in the offices of the District Collector, the Deputy Collector and the Block Development Officer;