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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

(a)'appointing authority' means Additional Director of Education (Madhyamik), Uttar Pradesh in respect of a post under Secondary Education and Additional Director of Education (Basic), Uttar Pradesh in respect of post under Basic Education in the service;