Himachal Pradesh High Court
Brahmi Devi vs . Rattan Chand on 31 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Brahmi Devi Vs. Rattan Chand RSA No.85 of 2008 .
31.10.2023 Present: Mr. Anand Sharma, Senior Advocate with Mr.Karan Sharma, Advocate, for the appellant.
Mr. Kiran Kumar, Advocate vice Mr.Jeevan Kumar, Advocate, for the respondent.
of Learned vice counsel for the respondent prays for an adjournment on the ground that the arguing counsel rt is not available today.
As prayed for, list on 08.12.2022.
( Sushil Kukreja ) October 31, 2023 Judge (VH) ::: Downloaded on - 31/10/2023 20:38:02 :::CIS