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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(vi) in The Rajasthan Financial Corporation General Regulations, 2002

(vi)The provisions of the Act and save as otherwise provided in these Regulations, these Regulations shall apply to the meetings of such Committee formed under Section 21 as if they were the meetings of the Executive Committee.