Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt. Raisa Begum on 4 December, 2019
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-33223-2019 The High Court Of Madhya Pradesh MCRC-33223-2019 (THE STATE OF MADHYA PRADESH Vs SMT. RAISA BEGUM) 2 Jabalpur, Dated : 04-12-2019 Ms. Nidhi Verma, learned counsel for the applicant/State. At the request of learned counsel for the applicant, list the matter after two weeks.
(VISHAL DHAGAT) JUDGE ns Digitally signed by NEERAJ SARVATE Date: 05/12/2019 18:57:55