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[Cites 1, Cited by 8]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Smt. Raisa Begum on 4 December, 2019

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 MCRC-33223-2019 The High Court Of Madhya Pradesh MCRC-33223-2019 (THE STATE OF MADHYA PRADESH Vs SMT. RAISA BEGUM) 2 Jabalpur, Dated : 04-12-2019 Ms. Nidhi Verma, learned counsel for the applicant/State. At the request of learned counsel for the applicant, list the matter after two weeks.

(VISHAL DHAGAT) JUDGE ns Digitally signed by NEERAJ SARVATE Date: 05/12/2019 18:57:55