Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Odisha - Section

Section 59 in The Orissa Excise Rules, 1965

59. Appeals to Collector from orders of Officers subordinate.

- An appeal shall lie to the Collector from an order of any officer subordinate to him and discharging functions under the Act or under any rule or order made under the Act:Provided that this power of the Collector may be exercised by the Additional District Magistrate.