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Himachal Pradesh High Court

Dr. Prince Goyal vs . State Of H.P. & Ors. on 20 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Dr. Prince Goyal vs. State of H.P. & Ors.

CWP No.7995 of 2023 20.10.2023 Present: Mr. C.N. Singh, Advocate, for the petitioner.

of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondents/State.

rt CWP No.7995 of 2023 Notice. Mr. B.C. Verma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. He prays for and is granted four weeks' time to file.

List on 17.11.2023.

CMP No.15179/2023 Notice in the aforesaid terms.

In the meanwhile, respondents are restrained from terminating/relieving the petitioner from the post of Statistician-

cum-Assistant Professor in the Department of Community Medicine at Dr. Yashwant Singh Parmar Government Medical College Nahan, District Sirmour, H.P. till further orders.

(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:41:50 :::CIS