Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83C] [Entire Act] State of Odisha - Subsection Section 83C(b) in The Orissa Co-operative Societies Act, 1962 (b)that the person had, on the date of the order, a right to make such an improvement or to incur expenditure for productive purposes, as the case may be; and
