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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(2)(a) in The Nagaland Excise Act, 1967

(a)appoint an officer who shall, subject to the control of the State Government have the control of the administration of the Excise Department and of the Collector of the Excise Revenue;